Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttar Pradesh - Subsection Section 49(3) in The U.P. Blackmarketeer Prisoners Rules, 1979 (3)A prisoner who desires spectacles lenses costing more than the maxima prescribed in sub-rule (2) shall himself pay the difference in cost.
