Jharkhand High Court
Russel Joseph Alvares vs The State Of Jharkhand Through The ... on 5 May, 2026
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 3274 of 2026
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Russel Joseph Alvares .... Petitioner(s).
Versus
The State of Jharkhand through the Secretary Revenue & Land Reforms
Department & Ors. ... Respondent(s)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Venkateshwar Gopal, Advocate For the State : AC to SC (L&C)-1 .........
03/ 05.05.2026 Respondents are directed to file counter affidavit.
2. List this case after six weeks under the heading 'Admission.'
3. Status quo shall be maintained as on date regarding the land in question.
(ANANDA SEN, J.) th 05 May, 2026 R.S./S.K.C