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Karnataka High Court

Sri Sonelal Rai vs Sana Ulla A on 3 November, 2009

Author: Mohan Shantanagoudar

Bench: Mohan Shantanagoudar

- ----- u us-«nun: 9.11 nnnuvfilflnfl HEUH MUUKI U?' KAKNAIAKP HIUH LUUKI ur !\RK!'lI-"IMV-\ I'II£.'li'1 LUBE! Ur nnnlvnlnnn nu:-u uvunu Tifi appml Ex fi& unda' kfimn 1'7'3(3.}--pi' the héotor 'females Act, 1988. aymat the Jud%ui;._Vaxxl Award dated 23.01.2008 mused in MVC Neg,.}°;<)C36i.2't307 on the file of the XVI Additinml Judge, M%1'z.a.r1 Arm, ékare {SCOPE 1%}__:i.14}.,'L' ailowkrg the clam: petitkm aee1&%mhan%ntof¢ampc§t1aatéo;1;.A_ .; _ « 11$ appml ootnim an t}meCourtdelive42'e:dt1mfoH_§wim:~"v. % A Thai? apfil at wuymg' fir t' by than Tr-Eunal occtnwad on 12.11.%, 'km sufibred the romwmg of chvkzh %x.:»ag mm am. fra::ture affibuh amt ti}:::ia.. 'i'kw'I'riEsurm1anheE?xgthattE1eri::ien*afthetwa ' whack was mlely respnanaible for tbs aeeidmzt, awardefi F"

WU'&.Iflc4"'\lVJfl"'% Wwm W mm<:mm.mm E*§£€3v§'% mam." M mmmgm z»4éG77§~§7 refiizzntm' :1 fiflé 3 mngagezzsatimz af Rs.1..,§é,€r4fij~ mafia? wfith 5% interest in rim tzhimnta Since the award mde lock, tftfi Cicurt, prcfezm in £@5a:3$:§'é$é':§:fé "

arriw at inéapexfient aax*a;;:9§.;3;;i2x::z1. 3* P'W--1 is afigr tfiw awidemt, he was Eiumirg E-Ismag Bowfnzg whfieézzg has was % :5' 1, 12.95. we fiwfli, ?Q? was apgrfigé mfi .' Ems szzfieraai zimi am gm Ch'is'&Ie§ E12? aka ma 'me *m§1zr@§ was agarawfi; $2: fair if 31% iafft iihisa with §§$?£ azzé §e:r§%¥§*$g E-Ea wag M iwffiffifiilflfiilfl tiimwmmn mum

-- ?_.~.~V'. ...--.-nu-unnu nnan LUUKI U!' KARNATAKA I"fiGl"! COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT 4 dfiermzged an 1.12.06 with an advfiee cf mwchg and to an £o21aw--up trmtmmt. Aom% m the he as sea: 1m" 'mg and fiaeh mm lty in has depowd that the cxlaimanité disahiiity af the M: haw: hmia' _ whok: hm, aim the éi'

4. thgg in awardm suatmw, rm cxrrfi undar ether heads.

fior about 13 '%efore, the laid up mm % zaegwmm Rs.9,me;- uxfim" me ma 1 durm Laié up paw' d" by tam the of the mm at gs.3gm;~ gm. Tim AA af Rs.9,000[- B awatfied imam' tm head ' cf imma durhzg hid up paiad". ab lIl"lI\I'l"lIl"Il\l'\ Vll'|J'I'l \u\I\iI\l VII' I\P\l\1'F\Ef'\f\l'I !"'¥1\Ji"'I \.u'vuiL:lI\' vr ¥\f'\l'LIYI'1|f'\l'\I1 'Vii-Fl"! V-u\l|..J'!\' 5

5.T'!soughthec}a%%has fa%to produce any' swam biih, this Cauxt mm: imre em the cialnmm must have spam certain afoitboned, tlm clam: wgxvagan lfi days and he undi awards m.15.ooo/-» umia-%a;¢ k ;& j A as apflt R1s.5,€IX)[f

5. The t :'-iI:mx.'u.a_1:_ me dmbaizy at was to £9 the anchor, the emmm at the low mt Ismb, sfie. mm, havm the cxasmam as reciting mm = 91' mm mm the :3; g' at rm t%m¢ :21' the awfidént, fiopimn that thus alakwrt twat have heamam Ra.m,soe;-» my the ma _ V future irxcaw due mt 3:: aka, tkw .@§1*aEi11aznth m$£w.t0Es.2fl,€)%f- mew rm h¢a:i"hoaa ' as agairmt 12a.1€.},i«~ a;war:1e& by P """' """"'"""" "F" lI"I\I'r'III'1vH-l'I illvuq Iuiivnuruni Iv! w'w1u\I'r-I-r1-uv-u uuwnu wuvmrw-u '7 award amunt shafl be daposibed in my Hafiamiked &nkuftimcIaimaxz:t'sx:1mw$rapm'iodoft1:n~eeymrs. 'Th: cmmm-apmm in at xmny to withdraw j A aecrucsd irxtmut from was to tfiam. "

amaunt shall be dsbmma w the mm' t-Eé:ppn3_3_':va*;@ f 7
9. , Award shall be ' aBo%it1@t.
ézgniala. 3;*:;g a'§ V:
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