Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1)(v) in Bihar Agricultural University Act, 2010 (v)Two Heads of the College Department from each faculty nominated by the Vice-Chancellor on rotational basis.