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State of Odisha - Section

Section 17 in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

17. Rate of service charges.

- AII persons occupying the Inspection Bungalows/Rest-sheds are required to keep the Bungalow and the crockery, utensils, etc., clean and if they have no servants with them for so arranging, the Bungalow Choukidar should be paid Re 0.50 per day or fraction thereof for doing the work.