Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(c) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(c)The accounts of the Regulatory Commission shall be audited by a Chartered Accountant immediately after closing of the financial year.