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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(9) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(9)Every college, not being a college established and administered by a minority whether based on religion or language which immediately before the commencement of this Act was affiliated to the Gujarat University and is on such commencement affiliated to the University shall as and when the occasion first arises after such commencement for recruitment of the Principal and the teachers of the college, constitute or reconstitute its selection committee in conformity with the requirements mentioned in Clause (h) of subsection (2) as if the said college had been affiliated subject to the condition in the said Clause (h).