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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(dd) in The West Bengal Public Libraries Act, 1979

(dd)[ disapprove any action or decision of a Local Library Authority, if such action violates any direction of the Government or such decision is inconsistent with the provisions of this Act or the rules made thereunder, and report the fact of such disapproval in the subsequent meeting of the Council;] [Clause (dd) inserted by W.B. Act 24 of 1985.]