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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Cinemas (Regulation) Rules, 1959

(2)The provision of the Rajasthan General Clauses Act, 1955 (Rajasthan Act No. VIII of 1955) shall as far as may, apply mutatis mutandis to the interpretation of these Rules as it applies to the interpretation of any Rajasthan Act.