Jammu & Kashmir High Court
C P Bala Ravi And Others vs Satish Singh Irsme Secretary To Govt on 28 June, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
Sr.No.214
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP (S) No. 301/2021
In
WP (C) No. 1297/2021
CM No. 3890/2022
C P Bala Ravi and others .....Appellant(s)/Petitioner(s)
Through: Mr. Aniruddh Sharma, Advocate
Vs
Satish Singh IRSME Secretary to Govt. ..... Respondent(s)
BRD and Joint Secretary Border Roads
Ministry of Def and others
Through: Mr. Sumant Sudan, CGSC
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
28.06.2022 List on 29.06.2022.
(Rahul Bharti) Judge Jammu 28.06.2022 Sahil T