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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(4) in Rajasthan Cinemas (Regulation) Rules, 1959

(4)All seats, except those in private boxes, shall be securely fixed to the floor, and if battened together or made in lines, the complete link shall be firmly attached to the floor.[Provided that in a Lok-Chhavi the seats need not be securely fixed to the floor and even seating arrangements can be made on the floor itself.] [Addded vide Notification No, F. 1/7(2) Home 5/77 dated 28.8.1982, Published in Rajasthan Gazetted Part. III dated 9.9.1982 P. 9]