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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)If any question arises whether any person has been duly appointed as, or is entitled to be, a member of any authority of the University, subordinate to the Board or whether any decision of the University is in accordance with this Act and the statutes, the same shall be referred to the State Government, whose decision thereon, shall be final.