Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65F] [Entire Act] Union of India - Subsection Section 65F(3) in The Coal Mines Provident Fund Scheme (3)Not more than [two] [Substituted vide G.S.R. No. 363 dated 24.5.86.] advances shall be sanctioned to a member under this paragraph.
