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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(1)(ii) in Occupational Safety, Health and Working Conditions Code, 2020

(ii)order made under this Code prohibiting, restricting or regulating the employment of workers including women, audio-visual worker and contract labour and employee below eighteen years of age in case of mines,