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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(e) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(e)"Hotel and Tourism Management Course" means the Bachelor of Hotel and Tourism Management Course, in the Professional Educational Colleges or Institutions of the State;