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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(c) in The Indian Post Office Rules, 1933

(c)The glass bottle or jar shall then be placed in a strong wooden or tin box, which shall be large enough to allow of a layer of cotton, at least 18 millimeters thick, being placed between the bottle or jar and the box.