Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 4 in Telangana Rent and Revenue Sales Act, 1839 4. Their liabilities in exercise of same power. - Repealed by the Repealing and Amending Act, 1891 (Central Act XII of 1891).
