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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(a) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(a)Prescribing the manner and the form in which, and the authority to which, application for payment of tax or additional tax under this Act shall be presented;