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State of Tamilnadu - Section

Section 15 in Tamil Nadu Registration of Marriages Act, 2009

15. Penalty for secreting, destroying or altering register.

- Any person secreting, destroying or dishonestly or fraudulently altering the register of marriage or any part thereof shall, on conviction, be punished with imprisonment for a term which may extend to two years or with fine which may extend to ten thousand rupees or with both.