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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2)(f) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(f)Hindi Pathasalas. - These institutions impart education in Hindi language preparing the students to appear for Prathamika to Rashtrabhasha examinations;