Section 2(u) in The Rajasthan Private Universities Act, 2005
(u)"sponsoring body" in relation to a university established under this Act. means -(i)a Society registered under the Rajasthan Societies Registration Act, 1958 (Rajasthan Act No. 28 of 1958) or the Societies Registration Act, 1860 (Central Act No. 21 of 1860); or(ii)any Public Trust registered under the Rajasthan Public Trusts Act, 1959 (Act No. 42 of 1959) or the Indian Trusts Act, 1882 (Central Act No. 2 of 1882) or under the relevant laws in any other State or Union Territory; or(iii)a company registered under section 25 of the Companies Act, 1956 (Central Act No. 1 of 1956);(v)"Statutes", "Ordinances" and "Regulations" mean respectively, the Statutes, Ordinances and Regulations of the University made under this Act;
