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[Cites 0, Cited by 0] [Section 360(1)] [Section 360] [Entire Act]

State of Assam - Subsection

Section 360(1)(a) in Gauhati Municipal Corporation Act, 1971

(a)Prohibit vehicular traffic in any public street or any portion thereof to as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality; and