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[Cites 0, Cited by 0] [Section 286(2)] [Section 286] [Entire Act]

State of Telangana - Subsection

Section 286(2)(xvii) in Telangana Panchayat Raj Act, 2018

(xvii)for the determination of any claim to trees growing on public roads or other property vesting in or belonging to Gram Panchayats or on porambokes or on lands, the use of which is regulated by them under section 96 and for the presumptions to be drawn in regard to the ownership of such trees;