Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(8)] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(8)(a) in The Port Rules for the Port Of Visakhapatnam

(a)An efficient Pilot ladder to enable the Pilot to embark and disembark with safety, which shall be of sufficient length to reach the water, when the ship is in an unloaded condition and has no list, from the deck on which it is intended that the Pilot shall embark and disembark.