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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(14) in The Orissa Co-operative Societies Rules, 1965

(14)[qualification, mode of appointment and service conditions of officers and employees of the Society including their powers and duties and the code of conduct for the employees, officers, members and office bearers of the Society;] [Substituted by Orissa Gazette Extraordinary No 500, dated 23.4.1997.]