(1)This Act may be called the Government Buildings Act, 1899.(2)It extends to the whole of India [except the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted for Part B States by 2 Adaptation of Law Order, 1956.] [*] [The word "and" omitted by the Repealing and Amending Act, 1914 (10 of 1914), Section 3 and Schedule II.] [*] [Sub-section (3) was omitted by the Repealing and Amending Act, 1914 (10 of 1914), Section 3 and Schedule II.]
