Section 36(2)(i) in Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(i)all properties, funds and dues which are vested in and realisable by the Authority shall vest in and be realisable by the State Government; and

Legal Document View