Calcutta High Court (Appellete Side)
In Re: Union Of India & Ors vs Smt.Sunity Chakraborty on 22 August, 2014
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
22.08.14
Item No.07
Court No.17
K.Mitra
RVW No. 195 of 2014
In re: An application for review in connection with WPCT No. 497
of 2013, filed on 02.08.2014;
And
In re: Union of India & Ors.
Petitioners
-Versus -
Smt.Sunity Chakraborty
Respondent
Mr. Partha Sarathi Bose Mr. Dilip Kumar Maity For the Petitioners/Respondents in W.P.C.T. No. 497 of 2013 Mr. Gokul Chandra Chakraborty For the Respondent/Petitioner in W.P.C.T. No. 497 of 2013 Mr. Bose, the learned Counsel appearing for the Petitioners in the Review Petition, states on instructions that the Petitioners do not wish to press the Review Petition.
Hence, the Review Petition, being R.V.W. No. 195 of 2014, is dismissed as 'not pressed'.
(Nishita Mhatre, J.) (Tapash Mookherjee, J.)