Section 60(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(3)Notwithstanding the dis-affiliation of thes colleges under sub-section (1) from Dr.Y.S.R. Horticultural University may request Dr.Y.S.R. Horticultural University for the conduct of examinations and the declarations of results so far as they relate to the current academic year and it may also request for necessary action in the interest of students to meet any contingency that might arise, as a result of the dis-affiliation under sub-section (1).] [Sub-section (1) substituted by sub-sections (1) to (3) of section 60 by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]
