Chattisgarh High Court
Smt. Ranjana Rai vs State Of Chhattisgarh 27 Wps/7360/2017 ... on 8 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 7192 of 2017
Smt. Ranjana Rai Versus State of Chhattisgarh.
WPS No. 7360 of 2017
08.02.2018 Shri Sushobhit Singh, Advocate for the petitioners.
Shri Sudeep Agrawal, Advocate for respondent No.3.
Shri Manish Nigam, Panel Lawyer for State. At the request of the counsel for the parties, list these cases in the month of April-2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit