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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(13) in Rules Framed by Board of Revenue under section 90

(13)The Khalihan should be made inside the enclosure of the field. It will be enclosed with stout mats not less than eight feet in height and there shall be a passage outside the enclosure to enable the watchmen to go round. There shall be only one gate for ingress in and egress out of the Khalihan.