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Himachal Pradesh High Court

Convent Tara Hall School & Anr. vs . Sharu Gupta on 1 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Secretary Managing Committee of Loreto .

Convent Tara Hall School & anr. vs. Sharu Gupta & Ors.

CWP No.4122 of 2020 01.07.2022 Present: Mr. K.D. Sood, Sr. Advocate, with Mr. Het Ram Thakur, Advocate, for the petitioners.

Ms. Uma Manta, Advocate, for respondent No.1.

Ms. Divya Sood, Deputy Advocate General, for respondents No.2 & 3.

CWP No.4122 of 2020 List for hearing on 17.8.2022.

CMP No. 8032 of 2022 Reply to the application within two weeks.

List for consideration alongwith main petition on next date.

(Vivek Singh Thakur) Judge July 01, 2022 (veena) ::: Downloaded on - 01/07/2022 20:03:48 :::CIS