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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 16(b) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(b)remains absent for three consecutive meetings of the Committee without the permission of the Chairperson;