Madhya Pradesh High Court
Harbhajan Kumar vs The State Of Madhya Pradesh on 11 February, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 MCRC-6081-2020 The High Court Of Madhya Pradesh MCRC-6081-2020 (HARBHAJAN KUMAR Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 11-02-2020 Parties through their counsel. Case-diary is not available. Learned Public Prosecutor prays for and is granted a week's time to produce the case-diary.
List in the next week.
(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 11/02/2020 16:24:01