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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(1)(a) in The Howrah Improvement Act, 1956

(a)that any street laid out or altered by them had been duly levelled, paved, metalled, flagged, channelled, sewered and drained in the manner provided in the plan sanctioned by the State Government under section 50,