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Dadra And Nagar Haveli - Section

Section 35 in The Dadra and Nagar Haveli Excise Regulation, 2012

35. Accounts and returns. - Every licensee shall maintain such accounts and submit to the concerned officers Accounts and such returns in such forms, containing such particulars relating to stock, apparatus, excise returns. duty or fee payable or paid and such other information at such interval as may be prescribed.