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State of Uttarakhand - Section

Section 94 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

94. Removal of Difficulties.

- If any difficulty arises in implementation in the provisions of this Act, the State Government may, by order, remove such difficulty as it may deem fit;Provided that no such order shall be made after the expiry of a period of two years from the commencement in this Act.