Himachal Pradesh High Court
Indu Sharma vs . State Of H.P And on 28 June, 2022
Bench: Sabina, Satyen Vaidya
Indu Sharma vs. State of H.P and .
others.
CWP No. 2655 of 2022 28.06.2022 Present: Mr. Shivani Vardhan, Advocate on behalf of Mr. Arun Sehgal, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for respondents No. 1 to 4. Mr. Balram Sharma, Assistant Solicitor General of India for respondent No.5.
Admit.
( Sabina )
Judge
June 28, 2022 ( Satyen Vaidya )
(naveen) Judge
::: Downloaded on - 28/06/2022 20:08:52 :::CIS