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State of Rajasthan - Section

Section 23 in Rajasthan Agriculture University, Bikaner Act, 1987

23. Co-ordination.

(1)The Vice-Chancellor shall have power to make such orders and do such acts as may be necessary for co-ordinating the teaching, research and extension activities of the University.
(2)The Vice-Chancellor shall be responsible for creating conditions essential for maximum progress and development in technology related to agriculture and for inter relation between different curricula and courses being conducted different faculties so as to avoid any duplication of work.
(3)The research and extension programmes shall be so conducted and developed that they serve the needs or the State and provide technical support and consultancy service to the Government.Chapter - VII Appointments, Funds and Accounts