Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 8 August, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-14
ORDER SHEET
AP/340/2020
IA NO: GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 8th August, 2023.
Appearance:
Mr. Kishore Datta, Sr. Adv.
Mr. Anirban Ray, Adv.
Mr. Aviroop Mitra, Adv.
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Shaunak Mitra, Adv.
Ms. Sristi Barman Roy, Adv.
The Court: Learned counsel appearing for the petitioner, who seeks setting aside of the Award dated 29th June, 2020, has placed the outline of his submissions.
List this matter on 4th September, 2023, as prayed for. It may be mentioned that the Award was stayed by an order of 16th September, 2021.
(MOUSHUMI BHATTACHARYA, J.) bp.