Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 8 August, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-14
                                  ORDER SHEET
                                   AP/340/2020
                                IA NO: GA/2/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                  HOOGLY RIVER BRIDGES COMMISSIONERS
                                   VS
                       MBL INFRASTRUCTURE LTD


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th August, 2023.

Appearance:

Mr. Kishore Datta, Sr. Adv.
Mr. Anirban Ray, Adv.
Mr. Aviroop Mitra, Adv.
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Shaunak Mitra, Adv.
Ms. Sristi Barman Roy, Adv.
The Court: Learned counsel appearing for the petitioner, who seeks setting aside of the Award dated 29th June, 2020, has placed the outline of his submissions.
List this matter on 4th September, 2023, as prayed for. It may be mentioned that the Award was stayed by an order of 16th September, 2021.
(MOUSHUMI BHATTACHARYA, J.) bp.