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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3) in Telangana Borstal Schools Act, 1925

(3)All rules made under this Act shall be published in the Official Gazette and on such publication shall have effect as if enacted in this Act.[XXX] [Sub-section (4) was omitted by Act XIX of 1936.]