Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 349(2)] [Section 349] [Entire Act]

State of Haryana - Subsection

Section 349(2)(a) in Haryana Municipal Corporation Act, 1994

(a)grant the permission or licence subject to such conditions, if any, as may be specified, in the order; or