Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 227 in Grama Panchayats Rules, 1968 227. Notice of meetings. (1)At least seven clear days' notice of ordinary meeting of Grama Panchayat shall be given.(2)A copy of the notice shall be forwarded to the concerned Block Development Officer.
