Allahabad High Court
C/M Mumtaz Post Graduate College Thru ... vs Vice Chancellor Lucknow University ... on 8 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 141 of 2006 Petitioner :- C/M Mumtaz Post Graduate College Thru Manager And Anr Respondent :- Vice Chancellor Lucknow University Lucknow & 2 Ors Petitioner Counsel :- Umesh Kumar Srivastava Respondent Counsel :- K Chandra,Amit Dwivedi Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Admittedly, after passing the order of suspension, charge sheet was not given effect to and was recalled. Respondent no. 3 is said to have been terminated from services. Thus, this writ petition impugning the suspension order connected with the same cause of action would not survive.
Hence, writ petition is dismissed as such. Order Date :- 8.7.2010 ML/-