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Allahabad High Court

C/M Mumtaz Post Graduate College Thru ... vs Vice Chancellor Lucknow University ... on 8 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2

Case :- SERVICE BENCH No. - 141 of 2006

Petitioner :- C/M Mumtaz Post Graduate College Thru Manager And
Anr
Respondent :- Vice Chancellor Lucknow University Lucknow & 2 Ors
Petitioner Counsel :- Umesh Kumar Srivastava
Respondent Counsel :- K Chandra,Amit Dwivedi

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Admittedly, after passing the order of suspension, charge sheet was not given effect to and was recalled. Respondent no. 3 is said to have been terminated from services. Thus, this writ petition impugning the suspension order connected with the same cause of action would not survive.

Hence, writ petition is dismissed as such. Order Date :- 8.7.2010 ML/-