Kerala High Court
Mahima D vs Convenor on 3 December, 2015
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 23RD DAY OF DECEMBER 2015/2ND POUSHA, 1937
WP(C).No. 39895 of 2015 (J)
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PETITIONER :
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MAHIMA D., AGED 12 YEARS,
REPRESENTED BY HER MOTHER
DEEPA KRISHNA C.G., KRISHNA CHANDRIKA ,
PALAYAM JUNCTION,
NEDUMANGAD P.O. THIRUVANANTHAPURAM.
BY ADVS.SRI.G.RANJU MOHAN
SMT.M.SANTHI
RESPONDENT(S):
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1. CONVENOR, SMT. SREEDHARA A.P.,
SCHOOL KALOLSAVAM 2015-16,
GOVERNMENT GIRLS HIGHER SECONDARY SCHOOL,
NEDUMANGAD.
2. THE CHAIRMAN,
PROGRAMME COMMITTEE, NEDUMANGAD SUB-DISTRICT SCHOOL
KALOLSAVAM 2015-16,
OFFICE OF THE ASST.EDUCATIONAL OFFICER, NEDUMANGAD.
3. THE GENERAL CONVENOR,
PROGRAMME COMMITTEE, NEDUMANGAD SUB-DISTRICT SCHOOL
KALOLSAVAM 2015-16,OFFICE OF THE ASST. EDUCATIONAL OFFICER,
NEDUMANGAD.
4. THE CHAIRMAN,
APPEAL COMMITTEE, SCHOOL KALOLSAVAM 2015-16,
GOVERNMENT GIRLS HIGHER SECONDARY SCHOOL,
NEDUMANGAD.
5. DEPUTY DIRECTOR OF EDUCATION,
THIRUVANANTHAPURAM.
BY GOVERNMENT PLEADER SMT. C.K.SHERIN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23-12-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
sts
WP(C).No. 39895 of 2015 (J)
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APPENDIX
PETITIONER(S)' EXHIBITS
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P1 - TRUE COPIES OF CERTIFICATE OF MERIT FOR THE ITEM FOLK DANCE
P2 - THE TRUE COPY OF THE MEMORANDUM OF APPEAL DRAFTED AND
SUBMITTED BY THE PETITIONER DATED 03.12.2015
RESPONDENT(S)' EXHIBITS: NIL
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/TRUE COPY/
P.A.TO JUDGE
sts
A.MUHAMED MUSTAQUE, J.
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W.P.(C) No.39895 of 2015
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Dated this the 23rd day of December, 2015
JUDGMENT
This writ petition is closed making the interim order dated 23.12.2015 as absolute.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln