Supreme Court - Daily Orders
Shaji Purushothaman vs Union Bank Of India on 18 October, 2019
Bench: Rohinton Fali Nariman, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7591 OF 2019
SHAJI PURUSHOTHAMAN Appellant(s)
VERSUS
UNION BANK OF INDIA & ANR. Respondent(s)
O R D E R
Application for impleadment is rejected.
Having heard learned Counsel appearing for all the parties at great length, we find no substance in this appeal.
Accordingly, the appeal is dismissed.
However, as prayed, liberty given by the impugned judgment is extended by a period of two weeks from today.
Pending applications stand disposed of.
.......................... J. (ROHINTON FALI NARIMAN) .......................... J. (V. RAMASUBRAMANIAN) New Delhi;
October 18, 2019.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.10.21 16:58:04 IST Reason: ITEM NO.53 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 7591/2019 SHAJI PURUSHOTHAMAN Appellant(s) VERSUS UNION BANK OF INDIA & ANR. Respondent(s)
(IA No.148179/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.148178/2019-EX-PARTE STAY and IA No.149228/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) IA No. 156525/2019 – APPLICATION FOR IMPLEADMENT AND IA No. 156537/2019 – APPLICATION FOR VACATING STAY) Date : 18-10-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Appellant(s) Mrs. Vibha Datta Makhija, Sr. Adv.
Mr. Karuppaiah Meyyappan, Adv. Mrs. Kanika Kalaiyarasan, Adv. Mr. R. C. Kaushik, AOR Ms. Aadya Mishra, Adv.
Ms. Priyanshi Agarwal, Adv.
Mr. Praveen Gaur, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Kartik Seth, Adv.
Mr. Vidit Monga, Adv.
Ms. Aanchal Kapoor, Adv.
Ms. Savitha Devi Mahaadevan, Adv. Ms. Aashima Chauhan Singh, Adv. M/s. Chambers Of Kartik Seth, AOR Mr. Arvind P. Datar, Sr. Adv.
Mr. Amarjit Singh Bedi, AOR Mr. R.P. Aggarwal, Adv.
Ms. Riya Seth, Adv.
Ms. Bhumika Babbar, Adv.
Mr. Rajiv S. Roy, Adv.
Mr. Avrojyoti Chatterjee, AOR Mr. Abhijit Roy, Adv.
Ms. Jayasree Saha, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)