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[Cites 0, Cited by 0] [Section 156(6)] [Section 156] [Entire Act]

State of Kerala - Subsection

Section 156(6)(a) in Kerala Panchayat Raj Act, 1994

(a)To ensure the attendance of the Secretary and if necessary the attendance of the employees under the control of the Panchayat including the employees of the Government transferred to the Panchayat in the meetings of the Panchayat;