Gauhati High Court
M/S. Longnak Timber Industries (P) Ltd vs The State Of Assam And 5 Ors on 6 March, 2019
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
Page No.# 1/5
GAHC010204582018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6386/2018
1:M/S. LONGNAK TIMBER INDUSTRIES (P) LTD.
A COMPANY INCORPORATED UNDER THE PROVISION OF THE
COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE SITUATED AT
MONKOLEMBA INDUSTRIAL ESTATE, P.O. AND P.S. MANGKOLEMBA,
DISTRICT- MOKOKCHUNG, NAGALAND- 798604, REPRESENTED BY ITS
AUTHORIZED SIGNATORY MR. CHAIRTRA SINGH YADAV, AGE 48 YEARS.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
DEPTT. OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-781006,
ASSAM.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
OF FOREST FORCE
ASSAM
PUNJABARI
GUWAHATI- 781036
ASSAM.
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM.
5:THE FOREST RANGE OFFICER
Page No.# 2/5
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM.
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC, FOREST
Linked Case : WP(C) 6253/2018
1:M/S. SELECTED TIMBER INDUSTRIES
A PROPRIETORSHIP FIRM
HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
AT LONGTHO INDUSTRIAL ESTATE
PO AND PS MANGKULEMBA
DIST- MOKOKCHUNG
NAGALAND 798604
REP. BY ITS ATTORNEY HOLDER SRI AJIT CHAKRABORTY
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) ANND HEAD
Page No.# 3/5
OF FOREST FORCE
ASSAM
PUNJABARI
GHY-36
ASSAM
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM
5:THE FOREST RANGE OFFICER
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC
FOREST
Linked Case : WP(C) 6381/2018
1:M/S. GREEN WOOD INDUSTRIES
A PROPRIETORSHIP FIRM
HAVING ITS MANUFACTURING UNIT AND PLACE OF BUSINESS SITUATED
AT LONGTHO INDUSTRIAL ESTATE
P.O. AND P.S. MANKULAMBA
DIST- MOKOKCHUNG
NAGALAND- 798604
REP. BY ITS PROPRIETOR
SRI TEMJENKABA KIREMLIBA
AGED ABOUT 58 YRS
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 4/5
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
2:THE PRINCPAL SECY. TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST
DISPUR
GHY-6
ASSAM
3:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (LEGAL) AND HEAD
OF FOREST FORCE
ASSAM
PUNJABARI
GHY-36
ASSAM
4:THE DIVISIONAL FOREST OFFICER
NEW SONOWAL FOREST DIVISION UNDER JORHAT DIVISION
JORHAT
ASSAM
5:THE FOREST RANGE OFFICER
MARIANI FOREST RANGE
JORHAT DIVISION
ASSAM
6:THE FOREST BEAT OFFICER
NEW SONOWAL BEAT
NEW SONOWAL
MARIANI
JORHAT- 785110
ASSAM
Advocate for the Petitioner : MR A TEWARI
Advocate for the Respondent : SC
FOREST
:: BEFORE ::
HON'BLE MR. JUSTICE MANOJIT BHUYAN
O R D E R
06.03.2019 Mr. D. Mazumdar, learned Additional Advocate General, Assam representing all the respondents prays for 3 weeks' time to respond to the writ petition.
Page No.# 5/5 Prayer stands granted.
List immediately after 3(three) weeks.
Interim order passed earlier to continue until further orders.
JUDGE Comparing Assistant