Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(8) in Universities of Agricultural Sciences Act, 2009 (8)to establish and maintain colleges and other institutions relating to agriculture, Home Science, Agricultural Engineering Forestry and allied Sciences;
