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Union of India - Section

Section 133 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

133. The Chief of the Naval Staff.

- The Chief of the Naval Staff shall be a Flag Officer appointed by the President as the Chief of the Naval Staff, or in his absence on leave or otherwise, an officer appointed by the Government to officiate as such, or in the absence of such officiating appointment, the officer on whom the Command devolves in accordance with Regulation 221(4).